Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State (Govt Of Nct Of & Anr on 22 August, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioners
Through: Mr.Abhimanyu Chopra, Advocate
versus
THE STATE (GOVT OF NCT OF & ANR.
..... Respondent
Through: Mr. Sanjay Lao, SC for State
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 22.08.2022 The Hon'ble Judge is on leave today. The matter be re-notified for 11.10.2022.
BY ORDER COURT MASTER AUGUST 22, 2022 nc/sv Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:22.08.2022 17:08:36 This file is digitally signed by PS to HMJ ANU MALHOTRA.