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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(d) in Andhra Pradesh Lokayukta Act, 1983

(d)if he is carrying on any business, discontinue his participation (short of divesting himself of ownership) in the conduct and management of such business; or