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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(1) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(1)Registrar shall be a whole time salaried officer of the University and shall discharge his duties under the Act, subject to the general superintendence and control of Kulpati, and shall act as the Secretary of the [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).], Executive Council and Academic Council.