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[Cites 0, Cited by 0] [Section 32(36)] [Section 32] [Entire Act]

State of Mizoram - Subsection

Section 32(36)(k) in The Mizoram Civil Courts Act, 2005

(k)for illegal improper or excessive distress, attachment or search or for trespass committed in, or damage caused by, the illegal or improper execution of any distress, search or legal process;