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Union of India - Section

Section 11 in The Sukanya Samriddhi Account Rules, 2016

11. Transfer of account.

(1)The Account may be transferred anywhere in India and from or to post offices and from or to Banks and between post office and Bank, free of cost on furnishing of proof of shifting of residence of either the guardian or the Account holder and otherwise, on payment of a fees of one hundred rupees to the post office or the Bank to which the transfer is made.
(2)The process of transfer shall be effected electronically if the post office or the Bank concerned, has access to the facility of CBS.