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State of Tamilnadu - Section

Section 35 in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973

35. Delegation of powers.

- The powers specified in column (2) of the Schedule below, which are conferred on the Government by the sections specified in the corresponding entry in column (1) of the said Schedule, shall be exercisable also by the officers specified in the corresponding entry in column (3) thereof:-