Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Securities And Exchange Board Of India - Subsection Section 45(4) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (4)Joining time which may be allowed to an employee shall not exceed seven days, exclusive of the number of days spent on travelling.How calculated
