Section 103(2)(b) in The Multi-State Co-Operative Societies Act, 2002

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Union of India - Subsection

Section 103(2)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)the transfer, in whole or in part, of the assets and liabilities of that society to any other multi-State co-operative society in existence immediately before the date of that meeting of the general body (hereafter in this section referred to as the existing multi-State co-operative society).

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Union of India - Subsection

Section 103(2)(b) in The Multi-State Co-Operative Societies Act, 2002