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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Goa - Subsection

Section 9A(1) in The Goa Entertainment Tax Act, 1964

(1)If the Government considers that for the purposes of the better administration of this Act, it is necessary so to do, it may, by notification in the Official Gazette, direct that statistics be collected relating to any matter dealt with by or under this Act.