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State of Rajasthan - Section

Section 16 in General Specification and Conditions of Contract

16. Method of tendering.

- The contractor must fill in Schedule 'G' and the supplementary Schedule 'H' item by item in several columns and must state the total of cost in words as well as in figures, Schedule "g" and the supplementary Schedule "H" must be signed a principal of the contractor or a duly accredited agent of contractor on his behalf.