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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The operator shall ensure that the Safety Officer receives the information and resources that are required to carry out and monitor the preventive safety and environment work referred to in the sub-rule (1).