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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(k) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

(k)for the manner in which, day from which (either prospective or retrospective), and the person or persons by whom, the cost of operating the scheme shall be defrayed;