Section 3(c) in Notifications under Motor Vehicles Act and Rules
(c)not carry any goods ofcommercial nature other than the tools and accessories or any passengers otherthan the driver, one mechanic, one engineer and two attendants and every suchdriver, mechanic, engineer or attendant shall carry identity cards or letter ofidentity issued by the manufacturer or the dealer, but may carry instructionsand test equipments, etc., for test purposes.
