Section 7(1) in Rajasthan State Legal Services Authority Regulations, 1999
(1)The Committee shall ordinarily meet once in six months on such date and at such time at the head-quarter of the committee or at such place as the Secretary may with the concurrence of the Chairman so decide. The Sub-Committees shall ordinarily meet once in a month on such date and as such time at their respective places. The meetings of the Sub-Committees shall be convened by the secretary.
