Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 22(1)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(1)(b) in Assam Panchayat Act, 1994

(b)Protection of such castes and classes from social injustice and form of exploitations: