Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Assam - Subsection Section 33(2)(d) in The Assam Consolidation of Holdings Act, 1960 (d)the manner of payment and realisation of compensation and assessment and realisation of the cost of consolidation under Section 18;