- The Deputy Superintendent shall regularly maintain a journal in which he shall from time to time record, as they occur, all events of importance effecting the jail and shall daily record the general state of the jail. He shall enter in his journal all reports and representations which it may be his duty to make to the Superintendent, and all other matters which by any of the provisions of the rules, regulations, directions and orders for the time being in force, he is required to enter therein.
