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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Forest Act, 1953

(2)From the date so fixed. such forest or portion shall cease to be reserved: but the rights (if any) which have been extinguished therein shall not revive it consequence of such cessation.