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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(h) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(h)"permanent building" means a building which is constructed for permanent use with stone [* * *] [Omitted by G O. Ms. No. 1364 Cinema dated the 3rd August 1992.] brick, mortar, cement or other non-inflammable material.