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State of Andhra Pradesh - Section

Section 74 in The Andhra Pradesh Value Added Tax Act, 2005

74. Rounding off of tax etc..

- The amount of tax, input tax, output tax, net tax, interest, penalty, or any other sum and the amount of refund due under the provisions of the Act, shall be rounded off to the nearest ten rupees and for this purpose, if such amount is fifty paise or more it shall be increased to the next rupee and if such amount is less than fifty paise, it shall be ignored.