Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Gujarat - Subsection Section 16A(1) in The Gujarat Advocates Welfare Fund Act, 1991 (1)Every member admitted to the fund shall pay such subscription to the Fund as may be prescribed, at the end of block period of five years.
