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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in The Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956

(2)In these rules, unless the context otherwise requires, words and expressions defined in the Act shall bear the meaning assigned to them under the Act.Chapter-II Payment of Compensation