Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 321] [Entire Act] State of Haryana - Subsection Section 321(c) in Punjab Jail Manual (c)to search all prisoners he receives in his charge or makes over to the charge of any other officer, at the time of receiving and making over charge respectively,
