Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] Bombay Presidency - Subsection Section 3B(3) in The Bombay Nursing Council (Reorganisation) Order, 1962. (3)The Council established under Clause (a) or Clause (b) of sub-section (2) shall be deemed to be a Council established under Section 3.
