Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 34 in The Bihar Finance Service Rules, 1953 34. [ Training. [Rule 34 substituted vide B.F.S./A 603/57-C.T.-1949-F.T. dated 1.2.1958.] - The period of training shall ordinarily be fifty two weeks.]Note. - A programme of training approved by Government is given in Appendix D.
