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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)every lifting appliance is provided with adequate and efficient brakes which-
(i)are capable of preventing fall of a suspended load (including any test load) and of effectively controlling such load while it is being lowered;
(ii)act without shock;
(iii)have shoes that can be easily removed for running; and
(iv)are provided with simple and easily accessible means of adjustments: