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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(16) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(16)to do all such acts and things, whether incidental to the powers aforesaid or not, as may be required in order to further the objects of the University.