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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(4)(d) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(d)two persons to be nominated by the Board representing the associations of trade, commerce and industry engaged in philanthropic activities, members ;