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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(4) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(4)When a person ceases to be a memberof the Senate he shall cease to be a member of any of the authorities of the University of which he is a memberbyvirtue of his membership of the Senate,