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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(1) in The Sikh Gurdwaras Act, 1925

(1)The accounts described in section 114 shall be audited and examined once in every year by such auditor as may from time to time be appointed by the [Government of the State of Punjab] [Substituted for the words 'State Government' by Central Government Notification No. S.O. 506(E) dated 26.7.1972.].