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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(3) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(3)Budget will contain the under-noted particulars,-
(a)Scales of establishment, salary and allowances,
(b)Proposed construction works to be undertaken during the year,
(c)Loans and grant to be given to Mandi Samities,
(d)Farmers' Road Construction and Agricultural Research and Infrastructure Development Fund,
(e)Fertilizer Business,
(f)Other expenditure of a special nature.