Madhya Pradesh High Court
Netrapal Singh Chauhan vs The State Of Madhya Pradesh on 11 May, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 22515 of 2022 (NETRAPAL SINGH CHAUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-05-2022 Parties through their counsel.
As prayed, list this case on 12/05/2022.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2022.05.11 16:48:00 +05'30'