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Madhya Pradesh High Court

Netrapal Singh Chauhan vs The State Of Madhya Pradesh on 11 May, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 22515 of 2022 (NETRAPAL SINGH CHAUHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-05-2022 Parties through their counsel.

As prayed, list this case on 12/05/2022.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE Shubhankar Digitally signed by SHUBHANKAR MISHRA Date: 2022.05.11 16:48:00 +05'30'