Andhra Pradesh High Court - Amravati
Padullaparthi Vasudha vs Dabbaka Narasimha Reddy on 17 November, 2022
Author: M.Ganga Rao
Bench: M.Ganga Rao
Between: Padullaparthi Vasudha, D ISHOW CAUSE NOTICE: BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT THURSDAY THE SEVE ENTH DAY OF NOVEMBER - WO THOUS AND ANT? TWENTY PYyo "PRESENT: THE HONCHIRABLE SRI GUSTICE M.GANGA RAO AND THE HONOURABLE § SR JUSTICE ¥ SRINIVAS MOTOR ACCIDENT CIVIL MISCE i ANEOUS APPEAL NO: 487 OF 2028 Jaughter of Srinivasulu, Hindu, age < years, ONo.g3- 23-464, Sivarac Siraet, Satysnarayai RapuraMm, Vilaya awada-820 011, being minor rep. by guardian B. Venketeswarl 0 Sees te : ons : AppallantiRespondart AND Dabbaka Narashnha Reddy, Sia. Vella Reddy, Age 47 years, Driver cum owner of Lorry bearing No AP 2S: U0 4788, D.No.a/14-49, Saronr Nagar, Mansurabad, Ma ngareddy District Hangana State Royal Sundaram All janice ance Company Limded, Rep. by ifs Branc Manager, 40-1-Si7A, M ¢ ae ang Circle, Basides Oentral Rank of india, Vijayawada 820 010 mo Moharnmmnad sasdhiq, Sfa, Usman > MMusim, Aged about 40 years, Driver of Car Waruthi Ridge bearing Ne. APOSCF- S557, Door No.1 1 3-784, Matienally, Hyderabad : Wis. Vasucha silage Grass and: Fodder | yt. Lach, Reo by its Director 0 wry oF Car Maruthi Ridge bearing No.AP-OSCF-S581, H.No4-1-898, F_No 30S, & 4h Apartments, Tak Road, Absts. Hyderabad (Dismissed) ; National Insurance Carmpany Lid. ep. by ts Divisional Manager, Divisional Office, Al Baig Street, Governarpe Mi Hayawada Respandenta/Fetitioners WHEREAS the Appellant above nanied through her Advocate SHI H THARIS Sochnte met vANY ESWARA RAO presented tis Aposal Ned under Order 173 of Motar Vehic io Ot, Gated 30-08-2018, on the f eof h Hor Agdidey Clains Tribunal cum- 8th Addl. nities Judge, Vilayawada. ae ' AND WHEREAS Ihe High Court upon pe . being aggrieved by HN he « decreas and judgme: rik passed in MVOP 275 of rusing the peltion and memorandum of grounds fled herein and upon hearing the arguments of Sr PTMARU SUBRy AHMANYESWARA RAO Advacat ¥ Sor the Petitioner, directed ineue oF naticg ic the Respondents herein fo show cause as to why this MOTOR ACCIDENT CIVIL
MISCELLANEODUS APPEAL should nats SAUNT ted.
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1. Debbake Narasimha Reddy, Six Vella Reddy, Age 47 years, Driver cum ayner of pany bearing No AP 28 ue 4788. D No. 3/4 49, Saroor Nagar, Mansurabad, Ranga reddy Distict, J Hangana State Branch Manager, Royal Sunda Allance Insurance Company Limited, fo 40-71-3574, SG Read, Bens "Circle, Besides Central Sank of Inca, Vilayawara S20 010 Vichammiad saadhig, Sioa. Usrnan, Musil im, Aged abaut 40 years, Driver of Gar Maruthi Ridge bearing. No. AP-QSCF-5651, Door No. 11-3-7Sd, Mallepall, _ Hyderabad 4, Director, M/s. Vasuriha sdage Grass and redder Pyt. Lie, eavrier of Car Maruth Ridge bearing No APSKCP-S851, WONo.4-1-899. F No 308, S.R.Apanments, Tisk Road, . :, Nyderabad Divisional Manager . National ance Company Lid, Olvisional Office, Al Baig Street, Governornet, Wiayawads wo o x a are be and hereby directed to show cause either anpearing in person or through an Advocate, as fo why in the circummteances sat out in the selition and the memorandum of grounds fed aa thicopy enclosed } thia MOTOR ACCIDENT CIVIL MISCELLANEOUS APPEAL s hould act be admitted on or before 15.12. 2022. an which date the case stands posted for hearing. Tre Court made the following order "Notice before admission.
Learned counsel for the petitioner is permitted to take out personal notice ta the respondents by Registered Poal with Acknowledgment Due and He necessary proof therenf.
List on 18.12.0022." on Sidi. T. MADHAVI | ASSISTANT REGISTRAR HTRUE COPYH SECTION OFFICER To,
7. Dabbeka Narasimha Reddy, Sfo. Yala Reddy, Age 47 years, Driver cum owner of Lorry bearing No. AP bg u 4788, D No 3/1649, Saroor Nagar, Mansurabad, Rangareddy District, Telangana State Auk &. Granch Manager, Royal Sundaram Alliance insurance Carmpany Limited, 40-
1. oni. MG Road, Benz Cire cis, Resides Central Bank of India, Visyawacda Bea O1G
3. Moh mammmad saadhiq, Gio. Usman, Mus usim, Aged abaut 40 years, Oriver of Car Maruti Ridge bearing No. AP-GSCr-SS51, Door Noti-3-F784. Mafienalli, Hyderabad Director , Mis. Vasudha silage Grass and Fodder Pyt. Lid. awner of Car Maruthi Ridge bearing No. APOF-A554, H.No.4-4 889. BONO. 208, S.K.Aparitiants, Thak Road, Abids, "Hyderabad Se.
. Divisional Manager , National insurance Company Ltd., Divisional Office, All Baig Street, Governorpet, Vijayawada{ 1 to 5 by RPAD- along with a copy of petition and memorandum of grounds) . One CC to SRI. ITHAPU SUBRAHMANYESWARA RAO Advocate [OPUC] . Two Spare copies "HIGH COURT MORJ & SVU DATED CTA UB022 NOTE: LIST ON 16.12.2022 NOTICE BEFORE ADMISSION MACMA.Na.d87 af 2022