Punjab-Haryana High Court
The Punjab Small Industries & Export ... vs Joginder Singh And Others on 8 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1649 OF 2003 (O & M)
(L.A.C. NO. 62 OF 1998)
The Punjab Small Industries & Export Corporation Ltd.
.........Appellant
Versus
Joginder Singh and others
.........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. R. N. Raina, Advocate
for PSIEC
Mr. Arun Jain, Senior Advocate with
Mr. Amit Jain, Advocate
for the landowners
Mr. Yatinder Sharma, Deputy Advocate General, Punjab
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.
8.4.2011 (RAJESH BINDAL) aj JUDGE