Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

The Punjab Small Industries & Export ... vs Joginder Singh And Others on 8 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                       R.F.A. NO. 1649 OF 2003 (O & M)
                                          (L.A.C. NO. 62 OF 1998)

The Punjab Small Industries & Export Corporation Ltd.
                                                            .........Appellant
                    Versus

Joginder Singh and others
                                                        .........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present : Mr. R. N. Raina, Advocate
          for PSIEC

           Mr. Arun Jain, Senior Advocate with
           Mr. Amit Jain, Advocate
           for the landowners

           Mr. Yatinder Sharma, Deputy Advocate General, Punjab

RAJESH BINDAL, J.

For orders see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.




8.4.2011                                         (RAJESH BINDAL)
aj                                                   JUDGE