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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(9)(i) in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2008

(i)in relation to wholesalers, the District Supply Officer of the district concerned or such other Officer not below the rank of a Revenue Divisional Officer as the State Government may so appoint having jurisdiction over the place of business; and