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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(4) in The Punjab Borstal Rules

(4)The standard of general education will be that prescribed for Primary Schools in the [Haryana] [Substituted for the words 'Punjab' by Haryana Notification No.GSR22/PA/11/26s.34/70 dated 20.2.1970.], but it will be in the power of the Superintendent to raise the standard and to increase the subjects taught.