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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Central 3 vs Anand Kumar Jain on 9 September, 2021

Bench: Vineet Saran, Dinesh Maheshwari

     ITEM NO.7                     Court 9 (Video Conferencing)                   SECTION XIV

                                       S U P R E M E C O U R T O F       I N D I A
                                               RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).     11698/2021

     (Arising out of impugned final judgment and order dated 15-02-2021
     in ITA No. 32/2021 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX CENTRAL 3                                     Petitioner(s)

                                                          VERSUS

     ANAND KUMAR JAIN                                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.90669/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     Date : 09-09-2021 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE VINEET SARAN
                               HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)                     Mr.   Balbir Singh, ASG
                                           Mr.   Manish Pushkarana, Adv.
                                           Mr.   H.R. Rao, Adv.
                                           Mr.   Bhuvan Mishra, Adv.
                                           Ms.   Rukhmini Bobde, Adv.
                                           Mr.   Udai Khanna, Adv.
                                           Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)                     Mr. Kapil Goel, Adv.
                                           Mr. Sandeep Goel, Adv.
                                           Mr. Dhananjay Garg, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

Mr. Dhananjay Garg, AOR accepts notice on behalf of the respondent.

Tag with SLP(C) No. 5254-5265/2016 and other connected matters, if any.

Signature Not Verified Digitally signed by SUNIL KUMAR Date: 2021.09.09 15:53:40 IST Reason:

(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS