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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(1)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)the Government servant has no family, the nomination may be made in favour of a person or persons, or a body of individuals, whether incorporated or not.