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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(20) in U.P. Fisheries (Development and, Control) Rules, 1954

(20)For proper maintenance of the Fund a unit would be established in Fisheries Directorate and posting of employees/staff would be made by Director, Fisheries who would execute the works of the unit simultaneously with their works. The following personnel would be posted in the unit:-
(a) Deputy Director, Fisheries 01
(b) Assistant Director, Fisheries, Directorate 01
(c) Assistant Accounts officer, Directorate 01
(d) Additional Statistics Officer, Directorate 01
(e) Fisheries Inspector or Fisheries DevelopmentOfficer 01
(f) Senior Assistant 01
(g) Junior Assistant 01
(h) Computer Operator 01