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[Cites 0, Cited by 0] [Section 58(9)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(9)(c) in Rajasthan Factories Rules, 1951

(c)Where the report of any examination under this rule specified any condition for securing the safe working of any pressure vessel or plant, the pressure vessel or plant shall not be used unless the specified conditions are fulfilled.