Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(6) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019 (6)The inspection of the facilities provided to the housing elderly persons in the district shall be carried out at least once in every three months.
