Allahabad High Court
State Of U.P. vs Gopi Nath & Others on 4 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL No. -- 760 of 1986 Petitioner :- State Of U.P. Respondent :- Gopi Nath & Others Petitioner Counsel :- S.C.,N.P.Mishra Respondent Counsel :- O.P.Misra,S.P. Mishra Hon'ble Saniav Misra.J.
Passed over on the illness slip of Sri S.P.Mishra, learned counsel for the respondents.
Order Date :- 4.1.2010 Lbm/--