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Allahabad High Court

State Of U.P. vs Gopi Nath & Others on 4 January, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19

Case :- FIRST APPEAL No. -- 760 of 1986

Petitioner :- State Of U.P.

Respondent :- Gopi Nath & Others

Petitioner Counsel :- S.C.,N.P.Mishra
Respondent Counsel :- O.P.Misra,S.P. Mishra

Hon'ble Saniav Misra.J.

Passed over on the illness slip of Sri S.P.Mishra, learned counsel for the respondents.

Order Date :- 4.1.2010 Lbm/--