Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 66 in Sikkim Shops and Commercial Establishments Act, 1983 66. Deductions under clauses (j)and (k) of sub-section (2) of section 61 shall be subject to such 'conditions as the State Government may impose.
