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Allahabad High Court

Rohit @ Monu & 5 Others vs State Of U.P. & 2 Others on 25 February, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9382 of 2013
 

 
Petitioner :- Rohit @ Monu & 5 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ajay Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Aslam Ali
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

As prayed list on 12.03.2014.

Order Date :- 25.2.2014 Monika