Allahabad High Court
Rohit @ Monu & 5 Others vs State Of U.P. & 2 Others on 25 February, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 9382 of 2013 Petitioner :- Rohit @ Monu & 5 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Ajay Kumar Srivastava Counsel for Respondent :- Govt. Advocate,Aslam Ali Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
As prayed list on 12.03.2014.
Order Date :- 25.2.2014 Monika