Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(1)(e) in Delhi Sales Tax Act, 1975

(e)any tax is payable in respect of any particular sale, or if the tax is payable, the rate thereof,