Section 54(3)(a) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

(a)That the poll be continued at the polling station for the number of hours for which it was not held on the previous occasion; or

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