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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(2) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(2)The tenure of the Vice-Chairman and ex-officio members of the Board shall come to an end as soon as he ceases to hold the office by virtue of which he was nominated.