Supreme Court - Daily Orders
Delhi Sikh Gurdwara Management ... vs Union Of India . on 11 March, 2016
Bench: Chief Justice, Uday Umesh Lalit
ITEM NO.10 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 35/2016
DELHI SIKH GURDWARA MANAGEMENT COMMITTEE (DSGMC) AND ORS.
Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with office report)
Date : 11/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Abinash Kumar Mishra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not find any merit in this writ petition, which is hereby dismissed.
(Shashi Sareen) (Veena Khera) AR-cum-PS Court Master Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2016.03.11 10:46:43 IST Reason: