Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act] State of Bihar - Subsection Section 68(1)(x) in The Bihar Motor Vehicles Rules, 1992 (x)keep informed the State Transport Authority from time to time of the action taken by him, in pursuance of the powers delegated to him, and