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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(3)(c) in The New Delhi Municipal Council Act, 1994

(c)to furnish a report by himself or to obtain from the head of any department subordinate to him and furnish with his own remarks thereon, a report, upon any subject concerning or connected with the administration of this Act or the municipal government of New Delhi.